Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(1) in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987 (1)Every such award shall also state the amount of costs incurred in the proceedings, and by what persons and in what proportions they are to be paid.
