Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 285 in The West Bengal Motor Vehicles Rules, 1989 285. Signalling devices. - The signalling device required by section 121 of the Act shall be a direction indicator as prescribed in rule 103 of the Central Motor Vehicles Rules, 1989.
