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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(2)(iv) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(iv)establishments engaged exclusively in repairs of cycles or motor vehicles or the service of motor vehicles (not being an establishment dealing in cycles or motor vehicles or exclusively in spare parts thereof);