Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The Inland Waterways Authority Of India Rules, 1986

(1)The Chairman shall prepare, as soon as may be after the commencement of each financial year:
(a)the annual report referred to in Section 22 of the Act; and
(b)annual statement of accounts referred to in sub-rule (2) of rule 28.