Bombay High Court
Trichur N. Subramanian vs India Literacy Mission on 4 March, 2026
Before : Anil H. Laddhad, Prothonotary & Senior Master Date : 04th March, 2026 FOR DIRECTION :
8 S/238/2025 ) Mr. Agneya Gopinath a/w. Deeksha Dev i/b.
with ) Cyril Amarchand Mangaldas, Advocate for the connected matter ) plaintiff.
) ) Mr. Pranay Kamdar i/b. Pushp Vijay Kanoji, ) Advocate for defendant no. 1. ) ) Ms. Urvi Gulechha i/b. Jadeja Satiya, Advocate ) for defendant nos. 2, 3, 4 and 6. ) ) P.C.: Ld. Advocate for defendant no. 1 made a ) statement that Written Statement of defendant ) no. 1 is filed on 12.02.2026. Statement is ) accepted. Hence, suit against defendant no. 1 ) is transferred to the list of Long Causes. ) ) In view of Affidavit of Service dated ) 20.01.2026, filed on 20.01.2026, Advocate of ) defendant nos. 2 to 4 and 6 was served with ) Writ of Summons on 19.01.2026. These ) defendants have filed their Written Statement. ) Hence, suit against defendant nos. 2 to 4 and ) 6 is transferred to the list of Long Causes. ) ) Defendant nos. 16 and 17 also filed their ) Written Statement on record. Hence, suit ) against defendant nos. 16 and 17 is ) transferred to the list of Long Causes.
)
) Ld. Advocate for the plaintiff submits that
) attempt was made to serve defendant nos. 5, 7
) to 15 with Writ of Summons, but service could
) not be effected.
)
) The plaintiff take appropriate steps to serve
) defendant nos. 5, 7 to 15 with Writ of
) Summons and file affidavit of service till next
) date, failing necessary orders will be passed.
)
) Stand over to 28.04.2026.
Date : 04.03.2026 Prothonotary and Senior Master
Digitally
signed by
RAJEEV RAJEEV VIJAY
ACHARYA
VIJAY Date:
ACHARYA 2026.03.05
13:08:05
+0530
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