Supreme Court - Daily Orders
The Daly College, Indore Board Of ... vs Department Of School Education And Ors. on 17 November, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.15 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).3715-3716/2016
(Arising out of impugned final judgment and order dated 02-02-2015
in IA No.6984/2014 in WA No.882/2015 and dated 17-12-2015 in WA
No.457/2015 passed by the High Court Of M.P. Principal Seat At
Jabalpur)
THE DALY COLLEGE, INDORE BOARD OF GOVERNORS Petitioner(s)
VERSUS
DEPARTMENT OF SCHOOL EDUCATION AND ORS. & ORS. Respondent(s)
WITH
C.A. No.265/2015 (XIV)
(FOR INTERVENTION APPLICATION ON IA 2/2016)
C.A. No.9882/2016 (III)
C.A. No.9883/2016 (III)
SLP(C) No.6196-6197/2016 (IV-A)
SLP(C) No.8137-8138/2016 (IV-A)
SLP(C) No.4397/2016 (IV-A)
(FOR EXEMPTION FROM FILING O.T. ON IA 1/2016)
W.P.(C) No.180/2017 (X)
Date : 17-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Anupam Lal Das, Adv. [AOR]
Mr. Gaurav Chhabra, Adv.
Mr. Anirudh Singh, Adv.
Mr. Atrabhuvan Bhadhuria, Adv.
Mr. Krishanu Barua, Adv.
Mr. Amarendra Saran, Sr. Adv.
Mr. Makarand D. Adkar, Adv.
Mr. Braj Kishore Mishra, Adv.
Mr. Vijay Kumar, Adv.
Mr. Prakun Satale, Adv.
Ms. Aparna Jha, Adv.
Signature Not Verified
Digitally signed by
Mr. Rajiv Shankar Dvivedi, Adv. [AOR]
SATISH KUMAR YADAV
Date: 2017.11.18
12:10:18 IST
Mr. Manish Nair, Adv.
Reason:
Mr. T. G. Narayanan Nair, Adv. [AOR]
Mr. K.N. Madhusoodhanan, Adv.
SLP(C)Nos.3715-16/16 etc. .... (contd.)
- 2 -
Mr. Ashok Agarwal, Adv.
Mr. Rajender Pd. Saxena, Adv. [AOR]
Mr. Shyam Divan, Sr. Adv.
Mr. Mehul M. Gupta, Adv.
Mr. R. P. Gupta, Adv. [AOR]
Mr. S.K. Rungta, Sr. Adv.
Mr. Manish Vaish, Adv.
Mr. Shivankur Shukla, Adv.
Mr. R. P. Gupta, Adv. [AOR]
For Respondent(s) Mr. K.K. Venugopal, Attorney General
Ms. Pinky Anand, ASG
Mr. A.K. Panda, Sr. Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Rajesh Ranjan, Adv.
Ms. Sunita Sharma, Adv.
Mr. Gaurav Sharma, Adv.
Mr. Harish V. Shanker, Adv.
Ms. Snidha Mehra, Adv.
Mr. Shailender Saini, Adv.
Mr. B.V. Balram Das, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. B. Krishna Prasad, AOR
Mr. Colin Gonsalves, Sr. Adv.
Mr. K.P.Gangore, Adv.
Mr. Satya Mitra, Adv. [AOR]
Mr. R. P. Gupta, Adv. [AOR]
Mr. Arjun Garg, Adv. [AOR]
Mr. Manish Yadav, Adv.
Mr. Aakash Nandolia, Adv.
Mr. Naveen Sharma, Adv.
Mr. Mishra Saurabh, Adv. [AOR]
Mr. Anuvrat Sharma, Adv. [AOR]
Mr. Gagan Gupta, Adv. [AOR]
Mr. Ashish Wad, Adv.
Mrs. Jayshree Wad, Adv.
Ms. Paromita Majumdar, Adv.
Ms. Sukriti Jaggi, Adv. for
M/s. J S Wad And Co., Adv. [AOR]
Mr. Nishant Ramakantrao Katneshwarkar,Adv.[AOR]
Ms. Deepa Kulkarni, Adv.
SLP(C)Nos.3715-16/16 etc. .... (contd.)
- 2 -
Mr. Chirag M. Shroff, Adv.
Ms. Neha Sangwan, Adv.
Mrs. Monisha Suri, Adv.
Ms. Aishwarya Bhati, AAG, U.P.
Mr. Sudeep Kumar, Adv.
Mr. Upendra Mishra, Adv.
Mr. Anuvrat Sharma, Adv. [AOR]
Mr. Vinay Garg, Adv. [AOR]
Mr. Harish Vaidyanathan Shankar, Adv.
Ms. Nisha Mohandas, Adv.
Mr. M.K. Maroria, Adv.
Mr. Sunil Gupta, Sr. Adv.
Mr. M.V. Verma, Adv.
Ms. Kaveeta Wadia, Adv.
Mr. Akhil, Adv.
Mr. Sushil Salwan, Adv.
Mr. Shashank Tripathi, Adv.
Mr. Ashok Agarwal, Adv.
Mr. Vishal Arun, Adv.
Mr. Kamal Gupta, Adv.
Ms. Kirti Kakkar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
Put up for further hearing in the second week of February 2018 on a non-miscellaneous day.
Learned counsel for the parties shall submit written notes/submissions a week before the date fixed.
(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar