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State of Bihar - Section

Section 17 in The Bar Council of Bihar Election Rules, 1968

17. Polling Station for voters voting in person.

- There may be one or more polling station at each place. Different dates may be fixed for polling at the different Stations. Polling shall ordinarily be from 10 A.M. to 5 P.M.The Returning Officer shall appoint a sufficient number of Polling Officers for the Stations. The Bar Council may give such general directions as it may consider necessary with regard to place where Polling Stations ought to be established and the persons to be appointed as Polling Officer.