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[Cites 0, Cited by 0] [Section 91(4)] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(4)(a) in The Rajasthan District Boards Act, 1954

(a)any servant who, at the date of his retirement, has not been contributing to a provident fund established under sub-section (2) or has contributed thereto for a period of less than ten years, and