35B. [ Matters to be considered when framing improvement schemes] [Sections 35A to 35C inserted by W.B. Act 32 of 1955.]. - When framing an improvement scheme in respect of any area, regard shall be had to -
(a)the nature and the conditions of neighbouring areas and of Calcutta as a whole;(b)the several directions in which the expansion of Calcutta appears likely to take place; and(c)the likelihood of improvement schemes being required for other parts of Calcutta.
