Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 15 in Jharkhand Minor Mineral (Auction) Rules, 2017 15. Time Period. - The time period for compliance of rules 10 to 14 of these rules shall be as specified in the tender document.
