Delhi High Court - Orders
Rajesh Gomes vs New Delhi Municipal Council (Ndmc) And ... on 28 July, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1310/2019
RAJESH GOMES ..... Petitioner
Through: Mr. Amit Kumar, Advocate.
versus
NEW DELHI MUNICIPAL COUNCIL (NDMC) AND ORS.
..... Respondents
Through: Mr. Karan Sharma, ASC with Ms.
Kanika Singh, ASC and Mr. Mohit
Siwach, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 28.07.2022
1. Learned counsel for the respondents submits that a short affidavit has been filed, however, he proposes to file a detailed counter affidavit. Let the same be filed within four weeks. Rejoinder within four weeks thereafter.
2. List on 21.09.2022.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J JULY 28, 2022 rk Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:30.07.2022 16:58:51 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.