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Allahabad High Court

Qadeer & Another vs State Of U.P. & Others on 2 July, 2010

Bench: Amar Saran, Yogesh Chandra Gupta

Court No. - 46

Case :- CRIMINAL MISC. WRIT PETITION No. - 20934 of 2008

Petitioner :- Qadeer & Another
Respondent :- State Of U.P. & Others
Petitioner Counsel :- A.N. Pandey
Respondent Counsel :- Govt. Advocate

Hon'ble Amar Saran,J.

Hon'ble Yogesh Chandra Gupta,J.

Heard learned counsel for the petitioner and the learned A.G.A. It is submitted that in this case after investigation, final report has been filed. In this view of the matter, the writ petition has become infructuous and it is accordingly dismissed.

Interim order, if any, stands vacated. Order Date :- 2.7.2010 Zh