Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mr. Manish Kumar Gupta, Insolvency ... vs Disciplinary Committee, Insolvency ... on 20 September, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~58 to 63
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 8205/2021
                                                MR. MANISH KUMAR GUPTA, INSOLVENCY PROFESSIONAL
                                                                                                                               ..... Petitioner
                                                                                      Through:                 Ms. Pooja Mehra and Mr. Arpit
                                                                                                               Dwivedi, Advs.

                                                                                      versus

                                                DISCIPLINARY                                COMMITTEE,                     INSOLVENCY         AND
                                                BANKRUPTCY BOARD OF INDIA & ANR.                                                 ..... Respondents
                                                                                      Through:                 Mr. Vikas Mehta and Mr. Apoorv
                                                                                                               Khator, Advs.

                                    +           W.P.(C) 9545/2022 & CM APPLs. 28490/2022, 28993/2022
                                                MANISH KUMAR GUPTA                            ..... Petitioner
                                                                                      Through:                 Ms. Pooja Mehra and Mr. Arpit
                                                                                                               Dwivedi, Advs.

                                                                                      versus

                                                UNION OF INDIA THROUGH MINSITRY OF CORPORATE
                                                AFFAIRS & ORS.                                                                  ..... Respondents
                                                                                      Through:                 Mr. Subhash Tanwar, CGSC with Mr.
                                                                                                               Sandeep Mishra and Mr. Ashish
                                                                                                               Choudhary, Advs. for UOi.
                                                                                                               Mr. Vikas Mehta and Mr. Apoorv
                                                                                                               Khator, Advs.


                                    +           W.P.(C) 11268/2022 & CM APPLs. 33126/2022, 40692/2022,
                                                47136/2022, 34543/2023,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:33:31
                                                 YOGESH KUMAR GUPTA                                                                ..... Petitioner
                                                                                      Through:                 Mr. Ranjana Roy Gawai, Mr.
                                                                                                               Pervinder Tanwar and Mr. Shikher,
                                                                                                               Advs.
                                                                                      versus

                                                INSOLVENCY AND BANKRUPTCY BOARD OF INDIA & ORS.
                                                                                                                                  ..... Respondents
                                                                                      Through:                 Mr. Vikas Mehta and Mr. Apoorv
                                                                                                               Khator, Advs.
                                                                                                               Mr. Mukul Singh, CGSC with Ms. Ira
                                                                                                               Singh, Adv. for R-3.
                                                                                                               Mr. Suman K. Doval, Mr. Hari
                                                                                                               Krishan Pandey and Mr. Preetpal
                                                                                                               Singh, Advs. for R-4.

                                    +           W.P.(C) 13504/2022 & CM APPLs. 41048/2022 , 52277/2022
                                                ASHOK KRIPLANI                                                                    ..... Petitioner
                                                                                      Through:                 Mr. Deepak     Bashta,    Adv.    with
                                                                                                               Petitioner.

                                                                                      versus

                                                INSOLVENCY AND BANKRUPTCY BOARD OF INDIA & ORS.
                                                                                                                                  ..... Respondents
                                                                                      Through:                 Mr. Sahil Monga, Adv. for R-1/IBBI.

                                    +           W.P.(C) 13731/2022
                                                MUDAPPALLUR VARIETH GANGADHARAN                                                    ..... Petitioner
                                                                                      Through:                 Mr. Adarsh Ramanujan, Adv.

                                                                                      versus

                                                INSOLVENCY AND BANKRUPTCY BOARD OF INDIA (IBBI) &
                                                ANR.                                                                            ..... Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:33:31
                                                                                       Through:                 Mr. Vikas Mehta and Mr. Apoorv
                                                                                                               Khator, Advs.

                                    +           W.P.(C) 7961/2023 & CM APPLs. 30638/2023, 30639/2023
                                                MR. RAMASAMY SHANMUGGAM                       ..... Petitioner
                                                                                      Through:                 Ms. Prapti Singh, Adv.

                                                                                      versus

                                                INSOLVENCY AND BANKRUPTCY BOARD OF INDIA (IBBI)
                                                                                                                                  ..... Respondent
                                                                                      Through:                 Mr. Vikas Mehta and Mr. Apoorv
                                                                                                               Khator, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                   ORDER

% 20.09.2023 It is stated by the learned Counsel for the Respondent that since several petitions pertaining to the issue at hand have been filed in different High Courts, the IBBI has filed a transfer petition, being Transfer Petition (Civil) No.2239-2260/2023, before the Apex Court for transferring all such petitions from the respective High Courts to the Apex Court.

List on 11.03.2024.

In the meantime, let pleadings be completed.

SUBRAMONIUM PRASAD, J SEPTEMBER 20, 2023 Rahul This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 22:33:32