Delhi High Court - Orders
Mr. Manish Kumar Gupta, Insolvency ... vs Disciplinary Committee, Insolvency ... on 20 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~58 to 63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8205/2021
MR. MANISH KUMAR GUPTA, INSOLVENCY PROFESSIONAL
..... Petitioner
Through: Ms. Pooja Mehra and Mr. Arpit
Dwivedi, Advs.
versus
DISCIPLINARY COMMITTEE, INSOLVENCY AND
BANKRUPTCY BOARD OF INDIA & ANR. ..... Respondents
Through: Mr. Vikas Mehta and Mr. Apoorv
Khator, Advs.
+ W.P.(C) 9545/2022 & CM APPLs. 28490/2022, 28993/2022
MANISH KUMAR GUPTA ..... Petitioner
Through: Ms. Pooja Mehra and Mr. Arpit
Dwivedi, Advs.
versus
UNION OF INDIA THROUGH MINSITRY OF CORPORATE
AFFAIRS & ORS. ..... Respondents
Through: Mr. Subhash Tanwar, CGSC with Mr.
Sandeep Mishra and Mr. Ashish
Choudhary, Advs. for UOi.
Mr. Vikas Mehta and Mr. Apoorv
Khator, Advs.
+ W.P.(C) 11268/2022 & CM APPLs. 33126/2022, 40692/2022,
47136/2022, 34543/2023,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:33:31
YOGESH KUMAR GUPTA ..... Petitioner
Through: Mr. Ranjana Roy Gawai, Mr.
Pervinder Tanwar and Mr. Shikher,
Advs.
versus
INSOLVENCY AND BANKRUPTCY BOARD OF INDIA & ORS.
..... Respondents
Through: Mr. Vikas Mehta and Mr. Apoorv
Khator, Advs.
Mr. Mukul Singh, CGSC with Ms. Ira
Singh, Adv. for R-3.
Mr. Suman K. Doval, Mr. Hari
Krishan Pandey and Mr. Preetpal
Singh, Advs. for R-4.
+ W.P.(C) 13504/2022 & CM APPLs. 41048/2022 , 52277/2022
ASHOK KRIPLANI ..... Petitioner
Through: Mr. Deepak Bashta, Adv. with
Petitioner.
versus
INSOLVENCY AND BANKRUPTCY BOARD OF INDIA & ORS.
..... Respondents
Through: Mr. Sahil Monga, Adv. for R-1/IBBI.
+ W.P.(C) 13731/2022
MUDAPPALLUR VARIETH GANGADHARAN ..... Petitioner
Through: Mr. Adarsh Ramanujan, Adv.
versus
INSOLVENCY AND BANKRUPTCY BOARD OF INDIA (IBBI) &
ANR. ..... Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:33:31
Through: Mr. Vikas Mehta and Mr. Apoorv
Khator, Advs.
+ W.P.(C) 7961/2023 & CM APPLs. 30638/2023, 30639/2023
MR. RAMASAMY SHANMUGGAM ..... Petitioner
Through: Ms. Prapti Singh, Adv.
versus
INSOLVENCY AND BANKRUPTCY BOARD OF INDIA (IBBI)
..... Respondent
Through: Mr. Vikas Mehta and Mr. Apoorv
Khator, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 20.09.2023 It is stated by the learned Counsel for the Respondent that since several petitions pertaining to the issue at hand have been filed in different High Courts, the IBBI has filed a transfer petition, being Transfer Petition (Civil) No.2239-2260/2023, before the Apex Court for transferring all such petitions from the respective High Courts to the Apex Court.
List on 11.03.2024.
In the meantime, let pleadings be completed.
SUBRAMONIUM PRASAD, J SEPTEMBER 20, 2023 Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 22:33:32