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State of Jharkhand - Section

Section 504 in Bihar Education Code, 1961

504. The Mohsin Fund.

- From the Mohsin Fund, which owes its origin to a deed executed by Haji Muhammad Mohsin of Hooghly in 1806 a grant is made annually in favour of this State. This amount is spent in part payment of the fees of poor but deserving Muhammdan pupils in schools and colleges, the distribution being made by the Director of Public Instruction, Bihar