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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(4)(c) in Telangana Lokayukta Act, 1983

(c)other remedies are available to the complainant and in the circumstances of the case it would be more proper for the complainant to avail of such remedies.