Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(3)(a) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(a)giving notice of the date and hour of its meeting and or the business to be conducted thereat;