Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Arunachal Pradesh - Subsection Section 10(2)(e) in The Arunachal Pradesh Goods and Services Tax Act, 2017 (e)he is not a manufacturer of such goods as may be notified by the Government on the recommendations of the Council: