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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

Greater Bengaluru City Corporation -

Section 129(1)(c) in Bangalore Water Supply and Sewerage Act, 1964

(c)for removing difficulties arising in connection with the transition to the provisions of this Act including difficulties in the construing of references to the Corporation or other authorities in any law;