Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37B] [Entire Act] State of Rajasthan - Subsection Section 37B(b) in The Rajasthan Gram Dan Act, 1971 (b)the Gram Sabha of such Gramdan village, its executive committee and other committees shall stand dissolved;
