Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of West Bengal - Subsection Section 47(5) in The West Bengal University of Animal and Fishery Sciences Act, 1995 (5)in sub-section (1) of section 41, the words "and the Bengal Veterinary College, Calcutta, stand disaffiliated from the University of Calcutta" shall be omitted.
