Section 25F(i) in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955
(i)[ is not an improvement as defined in the Act, or [Substituted vide Notification F. 9(Misc.) RA/65, dated 29-7-1965, Published in Rajasthan Gazette, Part IV-C, Ordy. dated 19-8-1965.]
