Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(ii) in Assam Temperance Act, 1926

(ii)regulating the publication of the notice of receipt of such requisition and the fixing and publication of the date of the poll under Section 7 (2);