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[Cites 0, Cited by 0] [Section 30A] [Entire Act]

State of Rajasthan - Subsection

Section 30A(2) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(2)The direction shall specify the nature of action to be taken and the time within which it shall be complied with by the person, officer or the authority to whom such direction is given.