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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Manipur - Subsection

Section 91(1)(a) in The Manipur Panchayati Raj Act, 1994

(a)the manner in which purchase of stores, equipments, machineries and other articles required by the Zilla Parishad or Gram Panchayat shall be made by them;