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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(5)(h) in Telangana Vaidya Vidhana Parishad Act, 1986

(h)to provide for construction of houses to the employees of the dispensaries and hospitals, and the maintenance thereof by mobilising resources from financing institutions;