Himachal Pradesh High Court
Balram Mahajan vs . Hpscbl & Ors. on 8 December, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Balram Mahajan Vs. HPSCBL & Ors.
CWP No.7878 of 2022 .
08.12.2022 Present: Mr. Naresh Kaul, Advocate, for the petitioner.
Mr. Dixit Sahotra, Advocate vice Mr. Sushant Vir Singh Thakur, Advocate, for respondent Nos.1 to 3.
CWP No.7878 of 2022 & CMP No.15784 of 2022 Notice. Mr. Dixit Sahotra, Advocate vice Mr. Sushant Vir Singh Thakur, learned Standing Counsel, waives service of notice on behalf of respondent Nos.1 to 3. Issue notice to respondent No.4, returnable for 03.01.2023, on taking steps within three days.
Let reply be filed by the respondents.
List for admission on 03.01.2023 after de-tagging from LPA No.316 of 2012.
CMP No.15785 of 2022The application is disposed of with a direction to the applicant/petitioner to file translated copies of the documents in issue before the next date.
(A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
December 08, 2022 Judge
Mukesh
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