Delhi High Court - Orders
Agam Pulp And Paper Private Limited vs Income Tax Officer, Ward 1(1) & Ors on 17 May, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~44 & 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3240/2024 & CM APPL. 13374/2024
AGAM PULP AND PAPER PRIVATE LIMITED
..... Petitioner
Through: Mr.Sumit K.Batra, Mr.Manish
Khurana and Ms.Priyanka
Jindal, Advs.
versus
INCOME TAX OFFICER, WARD 1(1) & ORS.
..... Respondents
Through: Appearance not given.
45
+ W.P.(C) 4138/2024 & CM APPL. 16931/2024
VANSHIKA BUILDTECH LIMITED ..... Petitioner
Through: Mr.Sumit K.Batra, Mr.Manish
Khurana and Ms.Priyanka
Jindal, Advs.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-7
& ORS. ..... Respondents
Through: Mr.Puneet Rai, Sr.SC with
Mr.Ashivini Kumar and
Mr.Rishabh Nangia, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 17.05.2024 Since parties are yet to complete the pleadings, let the matter be placed before the concerned Joint Registrar on 10.07.2024.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
MAY 17, 2024/MJ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/05/2024 at 00:38:45