Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(5) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(5)The State Water Investigation Directorate under the Water Investigation and Development Department of the State Government shall act as the functional organ of the State Level Authority in the discharge of its functions under this Act.