(g)[ a transfer of immovable property in favour of- [Added by Act XXIII of 1987.](i)Sher-i-Kashmir University of Agricultural Sciences and Technology, established and incorporated under the Sher-i-Kashmir University of Agricultural Science and Technology Act, 1982, in furtherance of the objects of the University ;(ii)Jammu and Kashmir Small Scale Industries Development Corporation Limited and Jammu and Kashmir State Industrial Development Corporation (State owned Corporations) for industrial development in the State.](iii)[ the Jammu and Kashmir State Cable Car Corporation ; [Added by Act X of 1998.](iv)[ the Jammu and Kashmir Bank Limited ;(v)[ the Jammu and Kashmir State Power Development Corporation Limited] ;(vi)[ the Jammu and Kashmir Energy Development Agency] [Added by Act No. 9 of 2018, dated 8.3.2018.] ;
