Section 5(1)(a) in The Punjab Passengers and Goods Taxation Rules, 1952

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(a) in The Punjab Passengers and Goods Taxation Rules, 1952

(a)sells or otherwise disposes of his business or any part of such business or effects any other change in the ownership, name, style, location, nature or extent of such business; or

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State of Haryana - Subsection

Section 5(1)(a) in The Punjab Passengers and Goods Taxation Rules, 1952