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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(2)(x) in The Assam Agricultural Produce Market Act, 1972

(x)the kind and descriptions of the weights and measures and the weighing and measuring instruments which alone shall be used in the transactions in agricultural produce in market areas;