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[Cites 0, Cited by 0] [Section 87D(1)] [Section 87D] [Entire Act]

State of Goa - Subsection

Section 87D(1)(c) in The Goa, Daman and Diu Public Health Act, 1985

(c)examine any record, register, document or any other material or object found in any place mentioned in clause (a), and seize the same if he has reason to believe that it may furnish evidence of the commission of offence punishable under this Act.