Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(g) in The Haryana Municipal Citizens' Participation Act, 2008 (g)to assist in the timely collection of taxes, fees and other sums due to the municipality and ensure optimal collection of all revenue sources;
