Supreme Court - Daily Orders
Om Prakash Gupta Alias Lalloowa (Now ... vs Satish Chandra (Now Deceased) on 12 July, 2019
Bench: R. Banumathi, A.S. Bopanna
1
ITEM NO.9 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18570/2019
(Arising out of impugned final judgment and order dated 27-02-2019
in SA No. 885/1977 passed by the High Court Of Judicature At
Allahabad)
OM PRAKASH GUPTA ALIAS LALLOOWA (NOW DECEASED) & ORS.Petitioner(s)
VERSUS
SATISH CHANDRA (NOW DECEASED) Respondent(s)
(FOR ADMISSION and I.R. and IA No.94005/2019-APPLICATION FOR
SUBSTITUTION and IA No.94007/2019-EXEMPTION FROM FILING O.T. and IA
No.94004/2019-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA
No.94006/2019-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. )
WITH
Diary No(s). 18565/2019 (XI)
(FOR ADMISSION and I.R. and IA No.94398/2019-APPLICATION FOR
SUBSTITUTION and IA No.94400/2019-EXEMPTION FROM FILING O.T. and IA
No.94396/2019-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA
No.94399/2019-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.)
Date : 12-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Basava Prabhu Patil,Sr.Adv.
Mr. Ajit Singh Pundir, AOR
Mr. D.V. Singh,Adv.
Ms. Rachita H.,Adv.
Mr. Tommy Chako,Adv.
For Respondent(s) Mr. Nachiketa Joshi, AOR
Ms.Sucheta Joshi,Adv.
Ms. Aniket Seth,Adv.
Signature Not Verified
UPON hearing the counsel the Court made the following
O R D E R
Digitally signed by MADHU BALA Date: 2019.07.12 16:42:24 IST Reason: Permission to file SLPs is granted.
Issue notice on the application for condonation of delay 2 in filing the substitution application, application for substitution as well as on the special leave petitions.
Status quo qua possession as on date be maintained by both the parties until further orders.
Four weeks' time is granted to the counsel for the respondent to file counter affidavit. Rejoinder affidavit, if any, be filed within two weeks' thereafter.
List the matter on 2nd September, 2019.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER