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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(5) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(5)In the restricted vending spaces, the restriction shall relate to one or more of the following :
(a)Hours of vending
(b)Weekdays of vending (or no-vending)
(c)Goods and services for vending.