Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 184] [Entire Act] Union of India - Subsection Section 184(1) in The Coal Mines Regulations, 2011 (1)Every safety lamp shall be numbered and so long as the lamp is in use the number thereof shall be maintained in a legible condition.
