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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Goa - Subsection

Section 140(2)(g) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(g)the control and restrictions subject to which officers and other staff of the Board, and of the Planning and Development Authority may be appointed;