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[Cites 0, Cited by 0] [Section 15A(1)] [Section 15A] [Entire Act]

State of Chattisgarh - Subsection

Section 15A(1)(ii) in The Chhattisgarh Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

(ii)Unauthorised colonies situated on Development plan roads, parks, playgrounds, areas to cultural heritage, river, tank or area of drains, green belt or recreation shall not be regularised.