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[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(g) in The Punjab Panchayati Raj Act, 1994

(g)direct that the carcasses of all dying within the village except animals slaughtered for consumption shall not be disposed of within a radius of four hundred and forty yards of the residential area of the village;