Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 1 in Jammu and Kashmir Prevention of Cruelty to Animals Act, 1990 1. Short Title, Extent and Commencement. (1)This Act may be called as the Jammu and Kashmir Prevention of Cruelty to Animals Act, 1990.(2)It extents to the whole of Jammu and Kashmir.
