Rajasthan High Court - Jodhpur
Gramin Bank Pensioners Samiti vs Union Of India on 20 November, 2020
Bench: Sangeet Lodha, Devendra Kachhawaha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 14059/2019
Gramin Bank Pensioners Samiti
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. Vinay Jain
For Respondent(s) : Mr. Raghuveer Singh for Mr.Jagdish
Vyas
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA Order 20/11/2020 List the matter on 8.12.2020,as prayed.
(DEVENDRA KACHHAWAHA),J (SANGEET LODHA),J 99-RP/-
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