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Union of India - Section

Section 4 in Guidelines for Voting through postal ballot by Absentee Voters in the category of Senior Citizens, PwDs and Covid-19 suspect or affected persons

4. Form and design of Postal ballot paper

The postal ballot paper for Absentee Voters shall be of the same Form and language as the postal ballot paper for the voters on election duty. In this connection, reference is invited to the Commission’s Directions No. 52/2015/SDR/Vol.1 dated 18 September, 2015 and 52/2016/SDR/Vol.1 dated 24 February, 2016, regarding the Form of postal ballot paper for voters on election duty.