Bombay High Court
Geojit Credits Pvt Ltd vs Ernst And Young Ltd Liability ... on 13 August, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 1767 OF 2016
In
SUITS 154 OF 2016
Geojit Creadits Pvt Ltd ....Petitioner
V/S
Ernst & Young Ltd And 9 Ors ....Respondent
WITH CHAMBER SUMMONS NO. 1773 OF 2016 In SUITS 154 OF 2016 Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst & Young Ltd And 9 Ors And Hiresh ....Respondent Wadhwani Applicant WITH CHAMBER SUMMONS NO. 1775 OF 2016 In SUITS 154 OF 2016 Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst & Young Ltd And 9 Ors And Neville ....Respondent Dumasia(applicant) WITH CHAMBER SUMMONS NO. 1782 OF 2016 In SUITS 154 OF 2016 Page 1/3 ::: Uploaded on - 13/08/2019 ::: Downloaded on - 14/08/2019 02:30:13 ::: Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst & Young Ltd And 9 Ors ....Respondent WITH CHAMBER SUMMONS NO. 1769 OF 2016 In SUITS 154 OF 2016 Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst And Young Ltd And 9 Ors ....Respondent WITH CHAMBER SUMMONS NO. 1771 OF 2016 In SUITS 154 OF 2016 Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst And Young Ltd Liability Partnership And ....Respondent 9 Ors WITH CHAMBER SUMMONS NO. 1811 OF 2016 In SUITS 154 OF 2016 Geojit Creadits Pvt Ltd ....Petitioner V/S Ernst & Young Ltd And 9 Ors ....Respondent WITH CHAMBER SUMMONS NO. 1743 OF 2016 In Page 2/3 ::: Uploaded on - 13/08/2019 ::: Downloaded on - 14/08/2019 02:30:13 ::: SUITS 154 OF 2016 Geojit Credits Pvt Ltd ....Petitioner V/S Ernst And Young Ltd Liability Partnership And ....Respondent 9 Ors Mr. Vyankatesh Dhond Sr. Advocate a/w Ms. Snehal Dukhale i/b Mehul Shah for Applicant/Defendant No. 9 Mr. Mikhail Behl a/w Mr. Aniket Worlikar i/b Lex Firmus for Plaintiff Mr. Janak Dwarkadas Sr. Advocate a/w Mr. Chirag Kamdar, Prateek Mishra, Praveer Shetty i/b RES Legal for Defendant No.2 to 8 and Applicant in CHS/1767/2016, CHS/1773/2016, CHS/1775/2016, CHS/1782/2016, CHS/1769/2016, CHS/1771/2016, CHS/1743/2016 CORAM : A. K. MENON, J DATE : 13th August, 2019 P.C. :
Heard. Stand over to 20th August, 2019.
( ASSOCIATE ) Page 3/3 ::: Uploaded on - 13/08/2019 ::: Downloaded on - 14/08/2019 02:30:13 :::