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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Karnataka - Subsection

Section 91(1)(a) in Karnataka Municipal Corporations Act, 1976

(a)the tenure of office, salaries and allowances, provident fund, pension, gratuity, leave of absence and other conditions of service of officers and other employees appointed under this Chapter;