Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 32 in Maharashtra Homoeopathic Practitioners' Act, 1960 32. [Amendment of first Schedule] [Section 32 was deleted by Maharashtra 19 of 1988, Section 21.] [Section 13 was substituted by Maharashtra 16 of 1988, Section 15] Deleted by Maharashtra 19 of 1988. Section 21.
