Gujarat High Court
President - Nagar Godhra Karmchari ... vs State Of Gujarat & 2....Opponent(S) on 9 October, 2015
Bench: Jayant Patel, C.L. Soni
C/MCA/2798/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR DIRECTION) NO. 2798 of 2015
In LETTERS PATENT APPEAL NO. 910 of 2014
In CIVIL APPLICATION NO. 3499 of 2014
In SPECIAL CIVIL APPLICATION NO. 11629 of 2013
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PRESIDENT - NAGAR GODHRA KARMCHARI MANDAL....Applicant(s)
Versus
STATE OF GUJARAT & 2....Opponent(s)
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Appearance:
MR DEEPAK P SANCHELA, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
JAYANT PATEL
and
HONOURABLE MR.JUSTICE C.L. SONI
Date : 09/10/2015
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. JAYANT PATEL) No case is made out for issuance of the directions, more particularly, when the matter is pending and the appeal is already disposed of. Hence the present application is disposed of.
Sd/-
(JAYANT PATEL, ACJ.) Sd/-
(C.L.SONI, J.) anvyas Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Oct 10 02:40:44 IST 2015