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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(9) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(9)Staff of the Ombudsman - The number and nature of staff of the Ombudsman shall be as laid down in the Appendix of these Regulations.The Ombudsman shall exercise administrative control over its staff and office expenditures.