Bombay High Court
Namdev Ramrao Gaikwad vs Madhav Ramrao Gaikwad on 8 April, 2021
Author: R. G. Avachat
Bench: R. G. Avachat
1 910-sa-188-2021.doc
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
SECOND APPEAL NO. 188 OF 2021
WITH
CIVIL APPLICATION NO. 4547 OF 2021
Namdeo Ramrao Gaikwad ... Appellant
Versus
Madhav Ramrao Gaikwad ... Respondent
....
Mr. B. S. Shinde, Advocate for the appellant
....
CORAM : R. G. AVACHAT, J.
DATED : 08th APRIL, 2021 PER COURT :-
. Issue notice before admission to the respondent, returnable on 4th May, 2021.
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