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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(35) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(35)to appoint or recognize persons working in any other university or other organization as adjunct professors, adjunct readers, adjunct lecturers, visiting professors of the university for specified periods;