Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Manipur - Subsection Section 8(3) in Manipur Societies Registration Act, 1989 (3)Subject to the provisions of this Act, the rules and provision of the memorandum a society may, by the votes of three-fifths of the members, alter its regulations.
